Assistant Commissioner Vs Assam Company India Ltd. & Ors.
Bench: Division Bench
Result Published
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 153 Of 2021
Hon'ble Bench
Bansi Lal Bhat, J; Dr. Ashok Kumar Mishra, Member (Technical)
Advocates
Nitya Sharma, Rakhi Purnima Paul, Uttiyo Mallick, Ajay Gaggar
Final Decision
Dismissed
Judgement Text
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