Bultan Das Vs State Of Tripura

Tripura High Court 1 Mar 2021 Criminal Appeal No. 47 Of 2019 (2021) 03 TP CK 0010
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 47 Of 2019

Hon'ble Bench

Arindam Lodh, J

Advocates

R.G. Chakraborty, S. Ghosh

Acts Referred
  • Protection Of Children From Sexual Offences Act, 2012 - Section 4, 7, 8
  • Indian Penal Code, 1860 - Section 376, 376(1), 448, 451
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313
  • Evidence Act, 1872 - Section 74

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 TP CK 0010
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: R.G. Chakraborty, S. Ghosh
Referenced Acts & Sections
  • Protection Of Children From Sexual Offences Act, 2012 - Section 4, 7, 8
  • Indian Penal Code, 1860 - Section 376, 376(1), 448, 451
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313
  • Evidence Act, 1872 - Section 74
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