Krishna Pal Singh And Others Vs State Of Uttar Pradesh
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. - 261 Of 2006
Hon'ble Bench
Anjani Kumar Mishra, J; Shekhar Kumar Yadav, J
Advocates
K.K. Tripathi, Adarsh Kumar, B.K.Solanki, Bansh Narain Rai, Hardeo Singh, K S Yadav, Kamlesh Kumar Tripathi, Rajesh Dwivedi, Rajive Ratn Singh
Final Decision
Dismissed
Acts Referred
- Indian Penal Code, 1860 - Section 147, 148, 149, 302, 304, 323, 324, 504
- Arms Act, 1959 - Section 25, 27
- Code Of Criminal Procedure, 1973 - Section 313
Judgement Text
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