Anjan K. Roy Vs M/S Oriental Insurance Company Ltd. & Anr.,

National Consumer Disputes Redressal Commission 1 Mar 2021 Consumer Case No. 19 Of 2014 (2021) 03 NCDRC CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 19 Of 2014

Hon'ble Bench

C. Viswanath, Presiding Member

Advocates

Jos Chiramel, K.K Bhatt

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 2019 - Section 21
  • Consumer Protection Act, 1986 - Section 24A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 03 NCDRC CK 0002
  • Coram: C. Viswanath, Presiding Member
  • Bench: Single Bench
  • Advocates: Jos Chiramel, K.K Bhatt
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 21
  • Consumer Protection Act, 1986 - Section 24A
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