Biki Debnath Vs State Of Tripura

Tripura High Court 22 Mar 2021 Criminal Appeal From Jail No. 69 Of 2019 (2021) 03 TP CK 0072
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal From Jail No. 69 Of 2019

Hon'ble Bench

Arindam Lodh, J

Advocates

HK Bhowmik, S. Ghosh

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 354, 354(B)
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 164(5), 313(1)(b)
  • Protection Of Children From Sexual Offences Act, 2012 - Section 8, 12

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 TP CK 0072
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: HK Bhowmik, S. Ghosh
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 354, 354(B)
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 164(5), 313(1)(b)
  • Protection Of Children From Sexual Offences Act, 2012 - Section 8, 12
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