Rajendra Prasad Vs State of U.P.

Allahabad High Court 8 Apr 2021 Criminal Miscellaneous Bail Application No. - 8615 Of 2021 (2021) 04 AHC CK 0045
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. - 8615 Of 2021

Hon'ble Bench

Mahesh Chandra Tripathi, J

Advocates

Babu Lal Ram, Gyanendra Kumar

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 174A, 229A, 420, 467, 468, 471, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 313

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 04 AHC CK 0045
  • Coram: Mahesh Chandra Tripathi, J
  • Bench: Single Bench
  • Advocates: Babu Lal Ram, Gyanendra Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 174A, 229A, 420, 467, 468, 471, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 313
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