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Sunil Kewalramani And Ors. Vs Kestrel Import & Export Pvt Ltd And Ors.

Case No: Company Appeal (AT) (Insolvency) No. 847, 848, 853, 1016, 1018, 1019 Of 2020

Date of Decision: April 19, 2021

Acts Referred: Insolvency And Bankruptcy Code, 2016 — Section 5(8), 7, 65, 72, 75

Hon'ble Judges: A.I.S. Cheema, J; V.P. Singh, Member (Technical)

Bench: Division Bench

Advocate: Pratik Tripathi, Rahul Chitnis, Dushyant Manocha, Ragini Gupta, Anannya Ghosh

Final Decision: Allowed

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