Haripada Paul Vs State Of Tripura And Anr.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Revision Petition No. 38 Of 2013
Hon'ble Bench
S.C. Das, J
Advocates
A. Sengupta, J. Debbarma
Final Decision
Disposed Of
Acts Referred
- Negotiable Instruments Act, 1881 - Section 138
- General Clauses Act, 1897 - Section 27
- Evidence Act, 1872 - Section 114
Judgement Text
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