Goutam Roy Vs Union Of India And Ors.

Tripura High Court 26 Apr 2021 Writ Petition (C) No. 109 Of 2021 (2021) 04 TP CK 0112
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 109 Of 2021

Hon'ble Bench

S. Talapatra, J

Advocates

N. Dasgupta, T.K. Deb, Biswanath Majumder, P. Datta

Final Decision

Allowed

Acts Referred
  • Customs (Administration Of Rules Of Origin Under Trade Agreements) Rules, 2020 - Rule 4, 5, 5(b), 6, 6(1)(a), 6(1)(b), 6(1)(c), 6(4)(c), 8, 10
  • Customs Act, 1962 - Section 17, 18, 46, 50

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 TP CK 0112
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: N. Dasgupta, T.K. Deb, Biswanath Majumder, P. Datta
  • Result: Allowed
Referenced Acts & Sections
  • Customs (Administration Of Rules Of Origin Under Trade Agreements) Rules, 2020 - Rule 4, 5, 5(b), 6, 6(1)(a), 6(1)(b), 6(1)(c), 6(4)(c), 8, 10
  • Customs Act, 1962 - Section 17, 18, 46, 50
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