New Ekta Welfare Society Vs South Delhi Municipal Corporation & Anr

National Green Tribunal Principal Bench, New Delhi 22 Mar 2021 Execution Application No. 05 Of 2021 IN Original Application No. 52 Of 2020 (2021) 03 NGT CK 0033
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Execution Application No. 05 Of 2021 IN Original Application No. 52 Of 2020

Hon'ble Bench

Adarsh Kumar Goel, CP; S.K. Singh, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 25(2)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 03 NGT CK 0033
  • Coram: Adarsh Kumar Goel, CP; S.K. Singh, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 25(2)
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