M/S. Dutta Service Station Vs National Insurance Co. Ltd. & Anr.

National Consumer Disputes Redressal Commission 21 Feb 2018 Revision Petition No. 299 Of 2018 (2018) 02 NCDRC CK 0129
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 299 Of 2018

Hon'ble Bench

V.K. Jain, Presiding Member

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 285, 427
  • Central Motor Vehicle Rules, 1989 - Rule 9(1), 9(2), 9(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 02 NCDRC CK 0129
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 285, 427
  • Central Motor Vehicle Rules, 1989 - Rule 9(1), 9(2), 9(3)
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