Bintey Zehra Vs State Of U.P.

Case No: Criminal Miscellaneous Bail Application No. - 20339 Of 2021

Date of Decision: May 19, 2021

Acts Referred: Indian Penal Code, 1860 — Section 34, 174A, 229A, 302, 498A#Dowry Prohibition Act, 1961 — Section 3, 4#Code Of Criminal Procedure, 1973 — Section 82, 313

Hon'ble Judges: Saurabh Shyam Shamshery, J

Bench: Single Bench

Advocate: Rajesh Kumar, Sadaful Islam Jafri

Final Decision: Allowed