Honda Motorcycle & Scooter India Pvt. Ltd Vs DCIT
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 9073/Del Of 2019
Hon'ble Bench
Amit Shukla, J; Prashant Maharishi (AM)
Advocates
Deepak Chopra, Mansvini Vajpai, Surender Pal
Final Decision
Partly Allowed
Acts Referred
- Income Tax Act, 1961 - Section 37, 37(1), 92CA, 92CA(3A), 143(3), 144C, 144C(5), 153, 234A, 234B, 234D, 27l(l)(c)
Judgement Text
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