Union Of India Vs Sukha Rajan Roy And Anr.

Tripura High Court 13 Jun 2016 Land Acquisition Appeal No. 23 Of 2013 (2016) 06 TP CK 0030
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Land Acquisition Appeal No. 23 Of 2013

Hon'ble Bench

S.C. Das, J

Advocates

B. Majumder

Final Decision

Allowed

Acts Referred
  • Land Acquisition Act, 1894 - Section 18, 54

Judgement Text

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