Dipa Datta (Dey) And Anr. Vs Suman Dey

Tripura High Court 25 Apr 2016 Criminal Revision Petition No. 05 Of 2016 (2016) 04 TP CK 0023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 05 Of 2016

Hon'ble Bench

U.B. Saha, J

Advocates

S. Das, K. Nath

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 397, 401
  • Family Courts Act, 1984 - Section 19(4)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2016) 04 TP CK 0023
  • Coram: U.B. Saha, J
  • Bench: Single Bench
  • Advocates: S. Das, K. Nath
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 397, 401
  • Family Courts Act, 1984 - Section 19(4)
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