Sumit Ranjan Vs State Of U.P. And Another

Allahabad High Court 24 Mar 2021 Application U/S 482 No. - 9989 Of 2007 (2021) 03 AHC CK 0201
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. - 9989 Of 2007

Hon'ble Bench

Pankaj Bhatia, J

Advocates

Manoj Misra, Vikas Budhwar

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 482
  • Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468,

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 AHC CK 0201
  • Coram: Pankaj Bhatia, J
  • Bench: Single Bench
  • Advocates: Manoj Misra, Vikas Budhwar
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 482
  • Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468,
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