Bank Of India And Ors. Vs Bhuban Madan

National Company Law Appellate Tribunal New Delhi 28 May 2021 Company Appeal (AT) (Insolvency) No. 590 Of 2020, Interlocutory Application No. 156 Of 2020 (2021) 05 NCLAT CK 0016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 590 Of 2020, Interlocutory Application No. 156 Of 2020

Hon'ble Bench

Anant Bijay Singh, J; Shreesha Merla, Member (Technical)

Advocates

Rajiv Ranjan, Dr. Sudhir Bisla, Rahul Adlakha, Abhinav Vashisht, Rajat Bector, Charu Bansal, Malak Bhatt, Saurav Panda, Anannya Ghosh

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 14, 14(1), 17, 17(1), 17(1)(d), 28, 30(2), 30(4), 31, 43, 60(5)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 05 NCLAT CK 0016
  • Coram: Anant Bijay Singh, J; Shreesha Merla, Member (Technical)
  • Bench: Division Bench
  • Advocates: Rajiv Ranjan, Dr. Sudhir Bisla, Rahul Adlakha, Abhinav Vashisht, Rajat Bector, Charu Bansal, Malak Bhatt, Saurav Panda, Anannya Ghosh
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 14, 14(1), 17, 17(1), 17(1)(d), 28, 30(2), 30(4), 31, 43, 60(5)
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