Ponnekanti Mallikarjuna Rao And Ors Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court 31 May 2021 Writ Petition (PIL) No. 105, 106, 10806 Of 2021 (2021) 05 AP CK 0038
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (PIL) No. 105, 106, 10806 Of 2021

Hon'ble Bench

Kongara Vijaya Lakshmi, J; D. Ramesh, J

Advocates

B. Anandaiah, P. V. Krishnaiah, Y. Balaji, N. Harinath

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2021) 05 AP CK 0038
  • Coram: Kongara Vijaya Lakshmi, J; D. Ramesh, J
  • Bench: Division Bench
  • Advocates: B. Anandaiah, P. V. Krishnaiah, Y. Balaji, N. Harinath
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.