P. B. Bajanthri, J
In view of the peremptory order passed on 08.04.2021 regarding dismissal of this petition for non-prosecution, this petition is dismissed for non-
compliance of office objections.
M/S. Liberty Supari Trading Company Vs Secretary, Agricultural Produce Market Committee Sakaleshpura & Others
Case No: Writ Petition No. 19835 Of 2019 (APMC)
Date of Decision: May 25, 2021
Hon'ble Judges: P. B. Bajanthri, J
Bench: Single Bench
Advocate: Chandrashekar
Final Decision: Dismissed