Umashankar Patwa & Ors. Vs Union of India & Ors.

National Green Tribunal Principal Bench, New Delhi 1 Jun 2021 Original Application No. 189 Of 2014, 41 Of 2015 (2021) 06 NGT CK 0002
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 189 Of 2014, 41 Of 2015

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; M. Sathyanarayanan, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Advocates

Raj Panjwani, Rahul Choudhary, Divya Prakash Pandey, Bhanwar Pal Singh, Pradeep Misra, Daleep Dhyani, Ajit Sharma, Anant Ram Mishra

Final Decision

Disposed Of

Acts Referred
  • Wild Life (Protection) Act, 1972 - Section 18, 19, 20, 21, 22, 23, 24, 25, 26A, 27

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 06 NGT CK 0002
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; M. Sathyanarayanan, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Advocates: Raj Panjwani, Rahul Choudhary, Divya Prakash Pandey, Bhanwar Pal Singh, Pradeep Misra, Daleep Dhyani, Ajit Sharma, Anant Ram Mishra
  • Result: Disposed Of
Referenced Acts & Sections
  • Wild Life (Protection) Act, 1972 - Section 18, 19, 20, 21, 22, 23, 24, 25, 26A, 27
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