Baba Sri Chand Majik Enterprises India Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi E Bench) 16 Jun 2021 Income Tax Appeal No. 6109/Del./2019 (2021) 06 ITAT CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6109/Del./2019

Hon'ble Bench

R.K. Panda, (AM)

Advocates

Shashank Burman, R.K. Gupta

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 06 ITAT CK 0004
  • Coram: R.K. Panda, (AM)
  • Bench: Single Bench
  • Advocates: Shashank Burman, R.K. Gupta
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3)
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