Devendra Kumar Kala & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court 23 Jun 2021 Writ Petition No. 214 (S/B) Of 2021 (2021) 06 UK CK 0097
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 214 (S/B) Of 2021

Hon'ble Bench

Raghvendra Singh Chauhan, CJ; Alok Kumar Verma, J

Advocates

M.C. Pant, S.S. Chauhan

Final Decision

Dismissed

Judgement Text

Translate:

Raghvendra Singh Chauhan, CJ

Having argued the case at some length, the learned counsel for the petitioners seeks the liberty to withdraw the writ petition.

Therefore, the writ petition is, hereby, dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2021) 06 UK CK 0097
  • Coram: Raghvendra Singh Chauhan, CJ; Alok Kumar Verma, J
  • Bench: Division Bench
  • Advocates: M.C. Pant, S.S. Chauhan
  • Result: Dismissed
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