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Income Tax Appellate Tribunal (Delhi G Bench) 8 Jul 2021 Income Tax Appeal No. 5942/Del/2017 (2021) 07 ITAT CK 0021
Bench: Division Bench

Judgement Snapshot

Case Number

Income Tax Appeal No. 5942/Del/2017

Hon'ble Bench

O.P.Kant, (AM); Kuldip Singh, J

Advocates

Prakash Dubey, Neha, Mukesh Gupta

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2021) 07 ITAT CK 0021
  • Coram: O.P.Kant, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Prakash Dubey, Neha, Mukesh Gupta
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