Bipin Chandra Kavidayal Vs State Of Uttarakhand & Others

Uttarakhand High Court 14 Jul 2021 Writ Petition (PIL) No. 112 Of 2021 (2021) 07 UK CK 0091
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (PIL) No. 112 Of 2021

Hon'ble Bench

Raghvendra Singh Chauhan, CJ; Alok Kumar Verma, J

Advocates

Harshit Sanwal, B.P.S. Mer, Rakesh Thapliyal, Xitij Kaushik

Final Decision

Dismissed

Judgement Text

Translate:

Raghvendra Singh Chauhan, CJ

1. Mr. Harshit Sanwal, the learned counsel for the petitioner, wishes to withdraw the present writ petition.

2. The writ petition is dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2021) 07 UK CK 0091
  • Coram: Raghvendra Singh Chauhan, CJ; Alok Kumar Verma, J
  • Bench: Division Bench
  • Advocates: Harshit Sanwal, B.P.S. Mer, Rakesh Thapliyal, Xitij Kaushik
  • Result: Dismissed
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