Pradeep Kumar Gupta Vs ITO

Income Tax Appellate Tribunal (Delhi 'Smc-2' Bench) 6 Jul 2021 Income Tax Appeal No. 2469/Del/2019 (2021) 07 ITAT CK 0064
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 2469/Del/2019

Hon'ble Bench

Anil Chaturvedi, (AM)

Advocates

Pradeep Kumar Gupta, R. K. Gupta

Final Decision

Dismissed

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2021) 07 ITAT CK 0064
  • Coram: Anil Chaturvedi, (AM)
  • Bench: Single Bench
  • Advocates: Pradeep Kumar Gupta, R. K. Gupta
  • Result: Dismissed
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