Sundaram Brake Linings Ltd. & Ors Vs Chief Materials Manager, South Eastern Railway & Ors

National Company Law Appellate Tribunal New Delhi 12 Jul 2021 Competition Appeal (AT) No. 19 of 2020 (2021) 07 NCLAT CK 0011
Bench: Division Bench

Judgement Snapshot

Case Number

Competition Appeal (AT) No. 19 of 2020

Hon'ble Bench

A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Advocates

Aditya Verma, Shrey Patnaik, Balaji Subramanian, Ishani Banerjee

Judgement Text

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