Rajesh Dayal Khare, Member, (J)
LA NO.247/2021 IN CP NO.(IB)421/ALD/2019
1. The matter was taken up today through Video Conferencing.
2. Heard Sh. Shivanshu Kumar, Advocate for the Applicant/ RP through video conferencing, who has filed the present [A No.247/2021 in CP No.
(1B)421/ALD/2019 for correcting the order of this Court passed on 15.07.2021.
3. Necessary corrections have been made out. Accordingly, the present IA No.247/2021 stands disposed off.