Addl. CIT Vs PHI Seeds Pvt. Ltd

Income Tax Appellate Tribunal (Delhi F Bench) 23 Aug 2021 Income Tax Appeal No. 3083, 3084/DEL/2017 (2021) 08 ITAT CK 0068
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3083, 3084/DEL/2017

Hon'ble Bench

R.K. Panda, (AM); Suchitra Kamble, J

Advocates

Sushma Singh, Sandeep Bansal

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 10(1), 143(3), 154, 271, 271(1)(c), 274

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 08 ITAT CK 0068
  • Coram: R.K. Panda, (AM); Suchitra Kamble, J
  • Bench: Division Bench
  • Advocates: Sushma Singh, Sandeep Bansal
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 10(1), 143(3), 154, 271, 271(1)(c), 274
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