DCIT Vs M/S. Metso Minerals (India) Pvt. Ltd

Income Tax Appellate Tribunal (Delhi E Bench) 25 Aug 2021 Income Tax Appeal No. 1820/DEL/2017 (2021) 08 ITAT CK 0082
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1820/DEL/2017

Hon'ble Bench

O.P. Kant, (AM); K.Narasimha Chary, J

Advocates

Vipul Kashyap, Prem Lata Bansal, Vinay Sahni, Rachna Sahni, Shivang Bansal

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 14A, 36(1)(iii), 37(1), 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 ITAT CK 0082
  • Coram: O.P. Kant, (AM); K.Narasimha Chary, J
  • Bench: Division Bench
  • Advocates: Vipul Kashyap, Prem Lata Bansal, Vinay Sahni, Rachna Sahni, Shivang Bansal
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 14A, 36(1)(iii), 37(1), 143(3)
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