Mandip Singh Vs Mahesh Bansal, Liquidator of Satnam Agri Products

National Company Law Appellate Tribunal New Delhi 27 Aug 2021 Comp. App. (AT) (Ins) Nos. 1114 of 2020 (2021) 08 NCLAT CK 0055
Bench: Division Bench

Judgement Snapshot

Case Number

Comp. App. (AT) (Ins) Nos. 1114 of 2020

Hon'ble Bench

A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Advocates

Jyoti Sareen, Nahush Jain, Abhishek Anand, Kunal Godhwani, Viren Sharma

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 NCLAT CK 0055
  • Coram: A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Advocates: Jyoti Sareen, Nahush Jain, Abhishek Anand, Kunal Godhwani, Viren Sharma
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