Sh. Jagmohan Singh Arora Vs India Bulls Commercial Credit Ltd
              
              Bench: Single Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Appeal No. 123 Of 2020
Hon'ble Bench
P.K. Bhasin, Chairperson
Advocates
Sanjeev Bhandari, Amit Dhall, Sunil Dalal, Sangeeta Sondhi, Kashish Narang, Pallav Saxena, Lalit Gupta, Siddharth Arora
Final Decision
Allowed
Acts Referred
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 13(8), 14#Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 8(6), 9, 9(1), 9(2), 9(3), 9(4)
Judgement Text
              Translate:
              
                
                
                
                
                
                
              
            
             
                  
                