Ved Prakash Aggarwal Vs District Magistrate Ghaziabad & Ors

National Green Tribunal Principal Bench, New Delhi 2 Sep 2021 Original Application No. 216 Of 2021 (I.A. No. 160 Of 2021) (2021) 09 NGT CK 0003
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 216 Of 2021 (I.A. No. 160 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 NGT CK 0003
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
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