Subrata Bikash Datta Vs Jiban Kumar Rakshit & Ors

Tripura High Court- Agartala 2 Sep 2021 Criminal Ppetition No. 19 Of 2021 (2021) 09 TP CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Ppetition No. 19 Of 2021

Hon'ble Bench

Akil Kureshi, CJ

Advocates

Rajib Saha, Rajashree Purkayastha, S. Debnath

Final Decision

Disposed Of

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 138, 143A, 148, 148(1), 148(2), 148(3)
  • Code Of Criminal Procedure, 1973 - Section 389

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 TP CK 0001
  • Coram: Akil Kureshi, CJ
  • Bench: Single Bench
  • Advocates: Rajib Saha, Rajashree Purkayastha, S. Debnath
  • Result: Disposed Of
Referenced Acts & Sections
  • Negotiable Instruments Act, 1881 - Section 138, 143A, 148, 148(1), 148(2), 148(3)
  • Code Of Criminal Procedure, 1973 - Section 389
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