Kangra Co-operative Bank Ltd Vs ACIT

Income Tax Appellate Tribunal (Delhi F Bench) 1 Sep 2021 Income Tax Appeal No. 3594, 3595, 3596/DEL/2018 (2021) 09 ITAT CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3594, 3595, 3596/DEL/2018

Hon'ble Bench

Kul Bharat, J; DR.B.R.R.Kumar, (AM)

Advocates

S. L. Gupta, Alka Gautam

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 211, 243B, 243C, 244A, 244A(1)(a)
  • General Clauses Act, 1897 - Section 10

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 ITAT CK 0005
  • Coram: Kul Bharat, J; DR.B.R.R.Kumar, (AM)
  • Bench: Division Bench
  • Advocates: S. L. Gupta, Alka Gautam
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 211, 243B, 243C, 244A, 244A(1)(a)
  • General Clauses Act, 1897 - Section 10
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