Vikas And 80 Others Vs State Of U.P. And 2 Others

Allahabad High Court 17 Sep 2021 Writ - A No. 656, 693, 758, 771, 801, 823, 836, 917, 925, 937, 942, 943, 944, 945, 969, 1006, 1029, 1271, 1357, 1523, 1548, 1550, 1568, 1598, 1604, 1658, 1776, 2310, 2666, 2670, 2690, 3999, 4028, 4159, 4542, 4840, 9558 Of 2020, 3353 Of 2021 (2021) 09 AHC CK 0045
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. 656, 693, 758, 771, 801, 823, 836, 917, 925, 937, 942, 943, 944, 945, 969, 1006, 1029, 1271, 1357, 1523, 1548, 1550, 1568, 1598, 1604, 1658, 1776, 2310, 2666, 2670, 2690, 3999, 4028, 4159, 4542, 4840, 9558 Of 2020, 3353 Of 2021

Hon'ble Bench

Yashwant Varma, J

Advocates

Tarun Agrawal, Prashant Mishra, Tarun Agrawal, F.A. Ansari, G.K. Singh, Ashish Kumar Singh, Avneesh Tripathi, C.S.C, Greesh Kumar Malviya, Hritudhwaj Pratap Sahi, M.N. Singh, Shailendra Srivastava

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 14, 16, 73, 162, 226, 309
  • Kerala State and Subordinate Services Rules, 1958 - Rule 10, 10(a), 10(a)(ii)
  • U.P. Police Ministerial, Accounts and Confidential Assistant Cadre Service Rules, 2015 - Rule 10(1), 11

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 09 AHC CK 0045
  • Coram: Yashwant Varma, J
  • Bench: Single Bench
  • Advocates: Tarun Agrawal, Prashant Mishra, Tarun Agrawal, F.A. Ansari, G.K. Singh, Ashish Kumar Singh, Avneesh Tripathi, C.S.C, Greesh Kumar Malviya, Hritudhwaj Pratap Sahi, M.N. Singh, Shailendra Srivastava
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14, 16, 73, 162, 226, 309
  • Kerala State and Subordinate Services Rules, 1958 - Rule 10, 10(a), 10(a)(ii)
  • U.P. Police Ministerial, Accounts and Confidential Assistant Cadre Service Rules, 2015 - Rule 10(1), 11
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