M/s. Bommidala Purnaiah Holdings. (P) Ltd Vs New India Assurance Company Ltd

National Consumer Disputes Redressal Commission 27 Sep 2021 Consumer Case No. 715, 716 Of 2015 (2021) 09 NCDRC CK 0045
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 715, 716 Of 2015

Hon'ble Bench

R.K. Agrawal,President; Dr. S.M. Kantikar, Member; Binoy Kumar,Member

Final Decision

Allowed/ Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 NCDRC CK 0045
  • Coram: R.K. Agrawal,President; Dr. S.M. Kantikar, Member; Binoy Kumar,Member
  • Bench: Full Bench
  • Result: Allowed/ Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21
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