S.No.,UNBOOKED PROPERTY DETAILS/ADDRESS
1.,"M-75, Shastri Nagar, Sarai Rohilla, Delhi, supported by photograph
2.,"M-28, Shastri Nagar, Sarai Rohilla, Delhi, supported by photograph
3.,"M-29, Shastri Nagar, Sarai Rohilla, Delhi, supported by photograph
4.,"L-167, Shastri Nagar, Sarai Rohilla, Delhi
5.,"L-175, Shastri Nagar, Sarai Rohilla, Delhi
6.,"M-52, Shastri Nagar, Sarai Rohilla, Delhi
7.,"M-164, Shastri Nagar, Sarai Rohilla, Delhi
8.,"E-238, Shastri Nagar, Sarai Rohilla, Delhi
9.,"A-18, Shastri Nagar, Sarai Rohilla, Delhi
10.,"F-34, Shastri Nagar, Sarai Rohilla, Delhi
11.,"M-38, Shastri Nagar, Sarai Rohilla, Delhi
12.,"M-9, Shastri Nagar, Sarai Rohilla, Delhi
13.,"E-2/100, Shastri Nagar, Sarai Rohilla, Delhi
Rs.50,000/- to be deposited by the Petitioner with the Delhi State Legal Services Authority within four weeks from today. The aforesaid amount shall",
be utilized for the programme ‘Access to Justice’.,
12. A copy of this order be sent forthwith to the Member Secretary, Delhi State Legal Services Authority, Patiala House Courts, New Delhi.",
13. List on 09.11.2021 for reporting compliance.,
