Maharashtra Amateur Gymnastics Association Vs Gymnastics Federation Of India & Ors

Bombay High Court 11 Nov 2021 Writ Petition No. 7489 Of 2021 (2021) 11 BOM CK 0052
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 7489 Of 2021

Hon'ble Bench

S.J. Kathawalla, J; Abhay Ahuja, J

Advocates

Ajinkya Udane, K.N.Solunke

Final Decision

Disposed Of

Judgement Text

Translate:

1. Not on board. Upon mentioning, taken on board.

2. This Application is for speaking to the Minutes of Order dated 10th November, 2021.

3. In Clauses (i) and (ii), paragraph 1 of the Order dated 10th November, 2021, the name of “Shri / Mr. Shrikant Harnale†be read as “Shri

Mahendra Babhulkarâ€​

4. Necessary corrections be carried out in the Order dated 10th November, 2021 and the corrected order be uploaded.

5. The Application for speaking to the Minutes of Order dated 10th November, 2021 is accordingly disposed off.

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