Suresh Bansal Vs DCIT

Income Tax Appellate Tribunal (Delhi G Bench) 3 Nov 2021 Income Tax Appeal No. 833/Del/2017 (2021) 11 ITAT CK 0013
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 833/Del/2017

Hon'ble Bench

N.K. Billaiya, (AM); K.N. Chary, J

Final Decision

Partly Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0013
  • Coram: N.K. Billaiya, (AM); K.N. Chary, J
  • Bench: Division Bench
  • Result: Partly Allowed
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