Rajasthan State Road Development & Construction Corporation Ltd Vs Vasundhra Gupta

National Company Law Appellate Tribunal New Delhi 6 Dec 2021 Company Appeal(AT) (Ins) No. 131 of 2021 (2021) 12 NCLAT CK 0014
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal(AT) (Ins) No. 131 of 2021

Hon'ble Bench

Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, J

Advocates

Dr. Rajeev Sharma, Jasmeet Singh, Divjot Singh Bhatia, Pushpendra Singh Bhadoriya, Rusheet Salya, Aastha Chaturvedi, Ankit Raj, Piyush Beriwal

Final Decision

Allowed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(31), 9, 14, 14(1)(d), 14(2), 20, 25, 30, 31(1), 60(5), 60(5)(c), 238
  • Stamp Act, 1899 - Section 2(14)
  • Specific Relief Act 1963 - Section 12, 14

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More