Pratap Singh Vs State Of U.P. And Others

Allahabad High Court 7 Dec 2021 Writ - C No. 53843 Of 2010 (2021) 12 AHC CK 0026
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - C No. 53843 Of 2010

Hon'ble Bench

Jayant Banerji, J

Advocates

Rajesh Kumar Mishra

Final Decision

Allowed

Acts Referred
  • U.P. Stamp (Valuation Of Property) Rules, 1997 - Rule 7(3)(c)
  • Indian Stamp Act, 1899 - Section 30, 40, 47, 47A, 47A(3), 56

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 12 AHC CK 0026
  • Coram: Jayant Banerji, J
  • Bench: Single Bench
  • Advocates: Rajesh Kumar Mishra
  • Result: Allowed
Referenced Acts & Sections
  • U.P. Stamp (Valuation Of Property) Rules, 1997 - Rule 7(3)(c)
  • Indian Stamp Act, 1899 - Section 30, 40, 47, 47A, 47A(3), 56
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