Majorel India Pvt. Ltd. Vs Acit

Income Tax Appellate Tribunal (Delhi I-1 Bench) 12 Nov 2021 Income Tax Appeal No. 6577/DEL/2016 (2021) 11 ITAT CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6577/DEL/2016

Hon'ble Bench

Suchitra Kamble, J; DR. B. R. R. Kumar, (AM)

Advocates

Vishal Kalra, Yishu Goel, F. R. Meena

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 10C
  • Income Tax Act, 1961 - Section 92, 92C(3), 92CA(1), 92CA(4), 271(1)(c)

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More