M/S. Jindal Steel & Power Ltd Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal (Delhi D Bench) 16 Nov 2021 Income Tax Appeal No. 1462/DEL/2016 (2021) 11 ITAT CK 0045
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1462/DEL/2016

Hon'ble Bench

Amit Shukla, J; Dr. B.R.R. Kumar , (AM)

Advocates

Salil Kapoor, S. Najmi

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 80IA, 80IA(5), 80IB, 143(3), 147, 148, 263, 263(1), 263(2)

Judgement Text

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Case Metadata
  • Citation: (2021) 11 ITAT CK 0045
  • Coram: Amit Shukla, J; Dr. B.R.R. Kumar , (AM)
  • Bench: Division Bench
  • Advocates: Salil Kapoor, S. Najmi
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 80IA, 80IA(5), 80IB, 143(3), 147, 148, 263, 263(1), 263(2)

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