M.S.Raja Vs Inspector Of Police

Madras High Court (Madurai Bench) 1 Dec 2021 Criminal Original Petition (MD) No. 13871, 14240, 14606, 14611, 14614 Of 2021, Criminal Miscellaneous Petition (MD) No. 7458, 7638, 7647 Of 2021 (2021) 12 MAD CK 0023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 13871, 14240, 14606, 14611, 14614 Of 2021, Criminal Miscellaneous Petition (MD) No. 7458, 7638, 7647 Of 2021

Hon'ble Bench

G.R.Swaminathan, J

Advocates

R.Anand, T.Senthilkumar, Lakshminarayanan, Kingsly Solomon, M.C.Gan

Final Decision

Dismissed

Acts Referred
  • Mines And Minerals (Development And Regulation) Act, 1957 - Section 21 (4)
  • Indian Penal Code, 1860 - Section 379, 420, 448
  • Code Of Criminal Procedure, 1973 - Section 154, 362, 482

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 MAD CK 0023
  • Coram: G.R.Swaminathan, J
  • Bench: Single Bench
  • Advocates: R.Anand, T.Senthilkumar, Lakshminarayanan, Kingsly Solomon, M.C.Gan
  • Result: Dismissed
Referenced Acts & Sections
  • Mines And Minerals (Development And Regulation) Act, 1957 - Section 21 (4)
  • Indian Penal Code, 1860 - Section 379, 420, 448
  • Code Of Criminal Procedure, 1973 - Section 154, 362, 482
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