Anbalagan @ Anbu And Others Vs Deputy Superintendent Of Police, Tiruchirappalli And Others

Madras High Court (Madurai Bench) 15 Nov 2021 Criminal Original Petition (MD) No. 17552 Of 2021 (2021) 11 MAD CK 0061
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 17552 Of 2021

Hon'ble Bench

G.R.Swaminathan, J

Advocates

C.Suresh Kannan, M.Veeranthiran

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 294(b), 448, 506(1)
  • Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 - Section 3(l)(r), 3(l)(s), 3(2)(va)
  • Code Of Criminal Procedure, 1973 - Section 482

Judgement Text

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