Aricent Technologies (Holdings)Limited Vs Addl. CIT

Income Tax Appellate Tribunal (Delhi D Bench) 4 Jan 2022 Income Tax Appeal No. 601/DEL/2021, Stay Application No. 167/DEL/2021 (2022) 01 ITAT CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 601/DEL/2021, Stay Application No. 167/DEL/2021

Hon'ble Bench

R.K. Panda, (AM); Sudhanshu Srivastava, J

Advocates

Ajay Vohra, Neeraj Jain, Saksheem Singhal , Meenakshi Singh

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 32(1)(i), 37, 37(1), 40(a), 43(6), 143(3), 144(13), 234B, 234C

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 01 ITAT CK 0022
  • Coram: R.K. Panda, (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: Ajay Vohra, Neeraj Jain, Saksheem Singhal , Meenakshi Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 32(1)(i), 37, 37(1), 40(a), 43(6), 143(3), 144(13), 234B, 234C
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