State Of Gujarat Vs Manubhai Amrabhai Boricha

Gujarat High Court 18 Jan 2022 R/Criminal Misc.Application No. 22096 Of 2021 In R/Criminal Appeal No. 1933 Of 2021 (2022) 01 GUJ CK 0064
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

R/Criminal Misc.Application No. 22096 Of 2021 In R/Criminal Appeal No. 1933 Of 2021

Hon'ble Bench

S.H.Vora, J; Sandeep N. Bhatt, J

Advocates

Monali Bhatt

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 114, 323, 324, 394, 504, 506(2)
  • Gujarat Police Act, 1951 - Section 135
  • Code Of Criminal Procedure, 1973 - Section 209, 313, 378, 378(1)(3), 379

Judgement Text

Translate:

Sr. No.,Particulars,Exh

1,Devendrasinh Ramdevsinh Gohil-complainant,16

2,Shabbirbhai Musabhai Daraiya â€" Panch Witness,21

3,Jagdishbhai Nathabhai Satiya â€" Panch Witness,25

4,Bhikhabhai Budhabhai Chauhan â€" Panch Witness,26

5,Vallabhbhai Gafulbhai Pateliya â€" Panch Witness,27

6,Nirmalsinh Ajitsinh Gohil â€" Witness,37

7,Ranjitsinh Chhatrasinh Gohil- Witness,39

8,Dr. Jagdishsinh Fatehsinh Rana,40

9,Yuvrajisinh Vikramsinh Gohil â€" Witness,42

10,Jitubha Dilubha Gohil â€" Witness,43

11,Ghanshyamsinh Jagdishsinh Gohil â€" Witness,45

12,Ajitbhai Jamsingbhai Kher,50

13,Anopsinh Ramsinh Gohil â€" Police Witness,52

14,Dilipbhai Khimjibhai Vaghela-Police Witness,61

15,Janaksinh Balvantsinh Vaghela-IO,71

3,Panchnama of place of incident,27

4,Certificate of injury,41

5,MLC Form,42

6,Notification,51

7,True copy of xerox of station diary,53

8,Yadi of handing over case papers to PSI,54

9,Fax Message,55

10,Yadi sent to Ld. APP,62

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