Kuldeep Singh Vs State of Haryana & Ors

National Green Tribunal Principal Bench, New Delhi 18 Jan 2022 Original Application No. 169 Of 2020 (I.A. No. 161 Of 2021) (2022) 01 NGT CK 0021
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 169 Of 2020 (I.A. No. 161 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Allowed

Acts Referred
  • Environment (Protection) Act, 1986 - Section 5, 15
  • Mines Act, 1952 - Section 22(2)
  • Mines and Minerals (Development & Regulation) Act, 1957 - Section 22

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More