Security Printing & Minting Corporation Of India Ltd Vs Addl. CIT

Income Tax Appellate Tribunal (Delhi G Bench) 18 Jan 2022 Income Tax Appeal No. 475/DEL/2018 (2022) 01 ITAT CK 0044
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 475/DEL/2018

Hon'ble Bench

Amit Shukla, J; Dr. B. R. R. Kumar, (AM)

Advocates

Y. K. Maghan, H. K. Choudhary

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(43), 10(34), 14A, 30, 36, 37, 37(1), 40(a)(ii), 115, 115JB, 115JB(2), 115WA, 143(3), 263

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 01 ITAT CK 0044
  • Coram: Amit Shukla, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Y. K. Maghan, H. K. Choudhary
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(43), 10(34), 14A, 30, 36, 37, 37(1), 40(a)(ii), 115, 115JB, 115JB(2), 115WA, 143(3), 263
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