Addl. CIT Vs Vimal Moulders India Pvt. Ltd
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 3122/Del/2018, Cross Objection No. 128/Del/2018
Hon'ble Bench
R. K. Panda, (AM); Kuldip Singh, J
Advocates
Ajay Wadhva, Munesh Kumar
Final Decision
Partly Allowed
Acts Referred
- Income Tax Rules, 1962 - Rule 46A
- Income Tax Act, 1961 - Section 68, 142(1), 143(1), 143(2), 143(3), 194A, 269SS, 269T
Judgement Text
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